Central Bureau Of Investigation vs The State Of West Bengal
2023 Latest Caselaw 2360 Cal

01 05.04.2023
 NB  Ct. 39                               WPA 27799 of 2022
                                            CAN 1 of 2023
                                            CAN 2 of 2023

                                      Central Bureau of Investigation
                                                 Vs.
                                       The State of West Bengal


                                  Mr. D. P. Singh, Ld. Spcl. Counsel CBI,
                                  Mr. S. K. Kantiwal,
                                  Mr. Manu Mishra,
                                  Mr. Samrat Goswami,
                                  Ms. Shreya Dutt,
                                  Ms. Suprita Sankhel.
                                                   ...for the CBI.

                                  Mr. Anirban Ray Ld. GP,
                                  Mr. S. G. Mukherjee Ld. PP,
                                  Mr. Rudradipta Nandi,
                                  Mr. Debhasish Ghosh,
                                  Mr. Debraj Sahu,
                                  Mr. Arka Nag,
                                  Ms. Munmun Ganguly.
                                                  ...for the State.

                                  Mr. Subir Ganguly,
                                  Mr. Fazrul Haque.
                                                 ..for the added respondent.

Additional written notes of submissions filed on behalf

of the State respondents is taken on record.

Hearing is concluded.

Judgment is reserved.

The interim directions passed by this Court shall

continue till delivery of the judgment.

Urgent photostat certified copy of this order may be

supplied to the parties expeditiously, if applied for.

(Jay Sengupta, J.)