Sk. Hasibur @ Sk. Hasibur Rahaman & ... vs Unknown
2023 Latest Caselaw 2345 Cal

05.04.2023

cm

CRA 16 of 2004

In the matter of : Sk. Hasibur @ Sk. Hasibur Rahaman & Ors.

.... for the appellants.

Mr. Prashant Pathak Mr. S. Banerjee Mr. S. Sarkar .... for the appellants.

Mr. Avishek Sinha .... for the State.

The appellant Nos. 1 i.e. Sk. Hasibur @ Sk. Hasibur

Rahaman, appellant No. 3 Sk. Abdul Aziz @ Sk. Aziz and appellant

No.4 i.e. Sk. Julfikar are present in court in compliance with the

order dated 20.02.2023 passed by this court. Their personal

appearance is noted and dispensed with.

Learned advocate for the appellants submits that appellant

No.2 i.e. Sk. Jainal Abedin has already expired.

The appeal abates so far as appellant No. 2 is concerned.

Department is directed to serve copy of the impugned

judgment upon the learned advocate for the appellants as well as

learned advocate for the State in the meantime.

Let the matter be fixed on 24th April, 2023.

Copy of the order be sent to the Department, due compliance.

(Ananya Bandyopadhyay, J.)