Liapubam Upendro Sharma vs Union Of India & Ors
2023 Latest Caselaw 2343 Cal

 6 & 7.
5.4.2023
   S.D.
                          W.P.A. 18906 of 2022

                      Liapubam Upendro Sharma
                                  Vs.
                         Union of India & Ors.
                                With
                         W.P.A. 28493 of 2022
                     Shyama Prasad Chattopadhyay
                                  Vs.
                       The Union of India & Ors.

           Mr. Soumya Majumder
           Mr. Victor Chatterjee
           Mr. B. Basak
                                      ...For the petitioner in
                                        W.P.A. 18906 of 2022
           Mr. Shyama Prasad Chattopadhyay
                                      ...Petitioner (in person) in
                                        W.P.A. 28493 of 2022
           Mr. Lakshmi Gupta, Sr. Adv.,
           Mr. Sandipan Banerjee
           Ms. Amrita Pandey
           Ms. Anamika Pandey
                                ...For the respondent no. 2 in

W.P.A. 18906 of 2022 Mr. Joydip Kar, Sr. Adv., Mr. Pinaki Ranjan Chakraborty ...For the respondent no. 5 in W.P.A. 18906 of 2022 and W.P.A. 28493 of 2022 Mr. Dhiraj Trivedi Mr. S.N. Dutta ......For the respondent no. 1/U.O.I.

Mr. Billwadal Bhattacharyya, Ld. DSGI, Mr. Anish Kumar Mukherjee ...For the respondent no. 3 in W.P.A. 18906 of 2022 and Respondent no. 2 in W.P.A. 28493 of 2022 Mr. Sandipan Banerjee Ms. Amrita Banerjee

...For the respondent no. 3 in W.P.A. 28493 of 2022

Mr. Surendar Kumar Mr. Ghanshyam Pandey ...For the Respondent No. 7 in W.P.A. 28493 of 2022

Written Notes of Argument are handed over by the

parties in Court today.

Heard the parties.

Judgment is reserved.

All parties shall act on the server copy of this order

duly downloaded from the website of this Court.

(Lapita Banerji, J.)