Hazarat Ali Molla @ Hazrat Ali ... vs Unknown
2023 Latest Caselaw 2300 Cal

04.04.2023

CHC

C.R.A.(DB) 15 of 2022 IA NO: C.R.A.N.1 of 2022

In the matter of : Hazarat Ali Molla @ Hazrat Ali Molla & ors.

...... appellants

Mr. Manjit Singh, Mr. Gaganjyot Singh, Mr. Biswajit Mal, Mr. Abhishek Bagal, Mr. Akbar Laskar ...for the appellants

Mr. Sanjoy Bardhan, Mr. Ranadeb Sengupta, Ms. Debjani Dasgupta ....for the State

Heard the learned advocates appearing for the appellant

and the State.

Reply notes submitted on behalf of the appellants be

taken on record.

Hearing concluded.

Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)