Citation : 2023 Latest Caselaw 2265 Cal
Judgement Date : 3 April, 2023
167 03.04.
Ct 2023 CO No. 645 of 2023
rup Pradip Chakraborty & ors.
versus Tapati Das & Ors.
Mr. Ranjit Kumar Jaiswal, Mr. Nandalal Pradhan.
.... For the petitioners. Mr. Sounak Bhattacharya, Mr. Sounak Mondal. ... for the opposite parties
Heard learned advocates on behalf of the both
parties.
Judgment reserved.
(Bibhas Ranjan De, J.)
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