Navyug Enterprises (P) Ltd vs Bangladesh Krishi Bank And Ors
2023 Latest Caselaw 1021 Cal/2

OD 14

IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

EC/180/2021

NAVYUG ENTERPRISES (P) LTD VS BANGLADESH KRISHI BANK AND ORS

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 21st April, 2023.

APPEARANCE:

Mr. S.N.Pandey,Adv.

Mr. Ratnesh Kr. Rai,Adv. ...for the decree-holder.

Mr. Subhankar Chakraborty,Adv. Mr. Saptarshi Bhattacharjee,Adv.

...for ICICI Bank.

The Court:- In terms of order dated 20th January, 2023, ICICI Bank has

filed affidavit furnishing the amount lying in the credit of the judgment-debtor

in their bank. Let it be kept with the record.

The decree-holder seeks for an accommodation for furnishing up-to-date

statement of outstanding amount.

Let the matter appear on 26th April, 2023.

(AJOY KUMAR MUKHERJEE, J.)

s.chandra