Spectrum Filtration Private ... vs Fablab Engineering India Private ...
2023 Latest Caselaw 1012 Cal/2

OD 5

IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

EC/424/2022

SPECTRUM FILTRATION PRIVATE LIMITED VS FABLAB ENGINEERING INDIA PRIVATE LIMITED

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 21st April, 2023.

APPEARANCE:

Ms. Sonia Sharma,Adv.

Mr. Souradeep Banerjee,Adv.

...for decree-holder.

Ms. Parvez Anam,Adv.

Mr. Sayantan Hazra,Adv. ...for judgment-debtor.

The Court:- Learned Counsel appearing on behalf of the judgment-debtor

seeks one week's time to file affidavit of asset. Let such affidavit of asset be filed

within 28th April, 2023.

Let the matter appear on 28th April, 2023.

The direction for filing affidavit of asset is peremptory.

(AJOY KUMAR MUKHERJEE, J.)

s.chandra