The State Of West Bengal And Ors vs Rajpath Contractors And ...
2023 Latest Caselaw 1006 Cal/2

ODC-31
                                  ORDER SHEET

                                   AP/737/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                    THE STATE OF WEST BENGAL AND ORS
                                   VS
                 RAJPATH CONTRACTORS AND ENGINEERS LTD


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF
   Date : 20th April, 2023

                                                                         Appearance:
                                                         Mr. S.N. Mookherjee, Ld. AG
                                                            Mr. Samrat Sen, Sr. Adv.
                                                         Mr. Paritosh Sinha, Ld. AOR
                                                         Mr. Shourya Samanta, Adv.
                                                                           ...for State

                                                          Mr. Priyankar Saha, Adv.
                                                         Ms. Srijani Mukherjee, Adv.
                                                                ...for the respondent

The Court: Heard Counsel appearing on behalf of the parties.

Judgment reserved.

(SHEKHAR B. SARAF, J.)

R.Bhar