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Kalabati Gupta vs Unknown
2022 Latest Caselaw 6526 Cal

Citation : 2022 Latest Caselaw 6526 Cal
Judgement Date : 13 September, 2022

Calcutta High Court (Appellete Side)
Kalabati Gupta vs Unknown on 13 September, 2022

13.09.2022 CRA 644 of 2005 S/L. 6 With Court No.12 Suvayan/ IA No. CRAN 4 of 2007 (Old No. CRAN 542 of 2007) Sourav In the matter of: Kalabati Gupta ....Appellant.

Mr. Himanshu De, Sr. Adv. Mr. Navanil De Mr. Rajeshwar Chakraborty Mr. Srinjan Ghosh Mr. Subhrajit Dey ...for the appellant.

Mr. Debabrata Chatterjee Md. Kutubuddin Mr. Santanu Deb Roy ...for the State.

Hearing concluded.

Judgment reserved.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)

 
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