Sukalyan Keora & Ors vs Unknown
2022 Latest Caselaw 7255 Cal

18.10.2022 Court No.32 D/L 03 ab/ sb CRA (SB) 148 of 2022

In the matter of: Sukalyan Keora & Ors.

. .. . . . . .Appellants.

Mr. Shibaji Kumar Das, Ms. Rupsa Sreemani ... for the appellants

The appeal is admitted. Issue usual notices. Let the lower court

records be called for.

The appellants are directed to serve a copy of the appeal on the

office of the learned Public Prosecutor of this Court in the meantime.

The appellants shall be at liberty of praying for consequential

relief before the vacation Bench on 20th October, 2022, as prayed for.

The realization of fine contained in the impugned judgment may

be stayed in the meantime.

List this matter on 20th October, 2022.

(Moushumi Bhattacharya, J.)