Purnendu Roychowdhury vs Surendra Singh Bengani
2022 Latest Caselaw 2651 Cal/2

OD-26                         ORDER SHEET
                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                               IA No. GA/2/2022
                               In CS/203/2021

                      PURNENDU ROYCHOWDHURY
                               Versus
                       SURENDRA SINGH BENGANI

     BEFORE:
     The Hon'ble JUSTICE ARINDAM MUKHERJEE
     Date : 31st October, 2022.

                                                                       Appearance:
                                                     Ms. Suchismita Chatterjee, Adv.
                                                                    Mr. S. Ray, Adv.
                                                               ... for the petitioners.

                                                             Mr. Rohit Banerjee, Adv.
                                                              Mr. V. S. Bengani, Adv.
                                                           ... for the respondents.

The Court: This is an application by the plaintiff for judgment upon

admission. Let affidavit-in-opposition be filed by 18th November, 2022;

reply, if any thereto, be filed by 2nd December, 2022.

Let this matter appear under the heading "Chamber Application

For Final Disposal" in the monthly list of December, 2022.

(ARINDAM MUKHERJEE, J.) mg