K P Credit And Traders Pvt. Ltd vs Dilip Kumar Rungta
2022 Latest Caselaw 2650 Cal/2

OC-16

                              ORDER SHEET

                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE
                       (COMMERCIAL DIVISION)

                               IA NO.GA 4 OF 2022
                                    IN
                                CS 31 OF 2022
                         K P CREDIT AND TRADERS PVT. LTD.
                                   Versus
                          DILIP KUMAR RUNGTA


  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE
  Date : 31st October, 2022.
                                                                     Appearance:
                                                        Mr. Soumik Ghosh, Adv.
                                                        For plaintiff/respondent

Ms. Sanjukta Gupta, Adv.

Ms. Sananda Ganguli, Adv.

petitioner/defendant

The Court:- The suit has been instituted as a commercial suit. The

defendant has objected to the filing of the suit as a commercial one. This

issue is pending before the appeal court wherein the defendant's appeal

has been heard and the judgment has been reserved.

In the aforesaid facts and circumstances, let this matter be adjourned

till 5th December, 2022 with liberty to the parties to mention if the

judgment is delivered prior to the next date.

(ARINDAM MUKHERJEE, J.) sb.