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Tapan Bag vs Unknown
2022 Latest Caselaw 7916 Cal

Citation : 2022 Latest Caselaw 7916 Cal
Judgement Date : 29 November, 2022

Calcutta High Court (Appellete Side)
Tapan Bag vs Unknown on 29 November, 2022

29.11.2022 DR 6 of 2020 Sl. 48 wt49 wt50 Court No.29 In the matter of : Tapan Bag (AD) ... Appellant.

with CRA 272 of 2020 (IA No.: CRAN 1 of 2020)

In the matter of: Sandhya Bag ... Appellant.

With CRA 273 of 2020 (IA No.: CRAN 1 of 2020)

In the matter of: Tapan Bag ... Appellant.

Mr. Kallol Mondal Mr. Krishan Ray Mr. Souvik Das Mr. Anamitra Banerjee Mr. Samsher Ansari ... for the appellants.

Mr. Antarikhya Basu

... for the State.

Heard the learned Advocates appellant for the appellants and

the State.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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