Bushra Afreen vs The State Of West Bengal & Ors
2022 Latest Caselaw 7758 Cal

22.11.2022
 Ct. 5
 D/L 7
  ab


                               WPA 16967 of 2021

                                Bushra Afreen
                                      -Vs-
                        The State of West Bengal & Ors.

             Mr. Soumen Dutta,
             Mr. Subhadeep Chatterjee
                                                      .... for the petitioner

             Ms. Chaitali Bhattacharya,
             Mr. Subhendu Roychoudhury
                                                              ... for the State

             Mr. Rachit Lakhmani,
             Ms. Afreen Begum
                                            ... for the respondent no. 4

Learned counsel appearing for each of the

respondents have relied on new judgments.

List this matter on 6th December, 2022 for

counsel to incorporate those judgments and distinguish

them in their short notes.

The prayer on behalf of the State for seeking

extension of time to file short note is granted.

( Moushumi Bhattacharya, J.)