Idfc First Bank Ltd vs Riya Enterprise And Gita ...
2022 Latest Caselaw 2779 Cal/2

ODC-16
                                  ORDER SHEET

                                   EC/150/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                           IDFC FIRST BANK LTD
                                    VS
           RIYA ENTERPRISE AND GITA STATIONARY STORES AND ORS


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 18th November, 2022 Appearance:

Mr. Pratip Mukherjee, Adv.

Mr. A. Salam, Adv.

Mr. Omar Faruk Gazi, Adv.

...for the judgment-debtor

The Court: Affidavit of assets filed by the award-debtor nos. 2 and 3 be

kept with the record. Copy of the same has been handed over to Counsel

appearing on behalf of the petitioner.

Let this matter appear eight weeks hence.

(SHEKHAR B. SARAF, J.)

R.Bhar