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Manoj Kumar Patra vs Union Of India & Ors
2022 Latest Caselaw 2995 Cal

Citation : 2022 Latest Caselaw 2995 Cal
Judgement Date : 19 May, 2022

Calcutta High Court (Appellete Side)
Manoj Kumar Patra vs Union Of India & Ors on 19 May, 2022

19.05.2022 IN THE HIGH COURT AT CALCUTTA Sl. No.140 CONSTITUTIONAL WRIT JURISDICTION (PP) APPELLATE SIDE

WPA 3371 of 2008

Manoj Kumar Patra Vs.

Union of India & Ors.

Mr. Amales Ray ....for the petitioner.

Mr. Aniruddha Tewari ....for Union of India.

Hearing concluded. Judgment reserved.

(Arindam Mukherjee, J.)

 
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