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Utpal Kumar Ghosh & Ors vs Union Of India & Ors
2022 Latest Caselaw 2811 Cal

Citation : 2022 Latest Caselaw 2811 Cal
Judgement Date : 12 May, 2022

Calcutta High Court (Appellete Side)
Utpal Kumar Ghosh & Ors vs Union Of India & Ors on 12 May, 2022

12.05.2022 IN THE HIGH COURT AT CALCUTTA Sl. No.143 & 144 CONSTITUTIONAL WRIT JURISDICTION (PP) APPELLATE SIDE

WPA 3046 of 2014

Utpal Kumar Ghosh & Ors.

Vs.

Union of India & Ors.

with

WPA 3049 of 2014

Somesh Roy & Ors.

Vs.

Union of India & Ors.

Mr. Sudip Ghosh, Mr. Pankaj Halder, Mr. Ashis Kumar Dutta ....for the petitioners.

Mr. Vipul Kundalia, Mrs. Ashima Roy Chowdhury, Mr. Anurag Roy ...for Union of India.

Mr. Shyamal Ckakraborty ... for Export Inspection Council.

Hearing concluded. Judgment reserved.

(Arindam Mukherjee, J.)

 
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