Kanai Mondal vs Unknown
2022 Latest Caselaw 2728 Cal

                                      CRM (DB) 57 of 2022
10.05.2022
   Sl. 01
                                              With
Court No.29                              CRAN 1 of 2022
 suvayan        In Re: - An application under Section 372 of the Code of Criminal
                Procedure, 1973.
                                               And

                In the matter of: Kanai Mondal
                                                                        ....appellant.

                Mr. Soumajit Chatterjee
                                                                  ...for the appellant.

                Mr. Sourav Chatterjee
                Mr. Aniruddha Bhattacharyya
                                          ...for the respondent nos.3, 4, 5 & 7.

Mr. S. S. Imam Mr. R. Jana ...for the State.

The appellant seeks to prefer an appeal against the judgment

of acquittal passed on July 4, 2018.

Learned Advocate appearing for the private respondent nos.3,

4, 5 and 7 seeks direction for filing affidavits.

State is represented.

Let affidavit-in-opposition be filed within May 13, 2022.

Reply thereto, if any, be filed by May 17, 2022.

List this application along with the appeal on May 18, 2022.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)