Bpg vs The State Of West Bengal & Anr
2022 Latest Caselaw 2517 Cal

D/L 17, C.R.R. No.1682 of 2017 18 & 19.

May 4, Kartick Kumar Chatterjee & Ors.

Bpg. Versus The State of West Bengal & Anr.

With

C.R.R. No.2763 of 2017

D & I Taxcon Services Pvt. Ltd.

Versus The State of West Bengal & Ors.

With

C.R.R. No.3509 of 2019

D & I Taxcon Services Pvt. Ltd.

Versus The State of West Bengal & Ors.

Mr. Ayan Bhattacharya, Mr. Aditya Ratan Tiwary, Mr. Aditya Gooptu.

...for the petitioners in CRR 1682/2017 and opposite party nos.2 to 5 in CRR 2763/2017 & CRR 3509/2019.

Mr. Tapas Dutta, Mr. Mritunjoy Halder.

...for the petitioner in CRR 2763/2017 & CRR 3509/2017 and opposite party no.2 in CRR 1682/2017.

Hearing is concluded.

The petitioners in CRR 1682 of 2017 would submit

written notes of arguments.

Judgment is reserved.

(Tirthankar Ghosh, J.)