West Bengal Kerosene Dealers' ... vs The State Of West Bengal & Ors
2022 Latest Caselaw 1637 Cal/2

OD-2
                                WPO/436/2017
                       IN THE HIGH COURT AT CALCUTTA
                         CONSTITUTIONAL WRIT JURISDICTION
                                 ORIGINAL SIDE




          WEST BENGAL KEROSENE DEALERS' ASSOCIATION & ANR.
                                 VS
                    THE STATE OF WEST BENGAL & ORS.


BEFORE :
THE HON'BLE JUSTICE AMRITA SINHA

Date : 19th May, 2022.

Appearance:

Mr. Ram Anand Agarwal, Adv. Mr. Ananda Gopal Mukherjee Adv.

...for the Petitioners.

Mr. Sirsanya Bandopadhyay, Jr. Standing Counsel.

Mr. Arka Kumar Nag, Adv.

...for the State.

The Court:-It has been submitted by the learned advocate representing

the petitioners that a similar issue has already been heard and reserved for

judgment in WPO No.431 of 2017.

In view of such submission, let the matter stand adjourned till 17th June,

2022.

(AMRITA SINHA, J.)

nm