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M/S Cholamandalam Investment And ... vs Madhabi Mondal And Anr
2022 Latest Caselaw 1626 Cal/2

Citation : 2022 Latest Caselaw 1626 Cal/2
Judgement Date : 17 May, 2022

Calcutta High Court
M/S Cholamandalam Investment And ... vs Madhabi Mondal And Anr on 17 May, 2022
OD-8
                                  ORDER SHEET

                                   EC/48/2021

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

  M/S CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
                            VS
                  MADHABI MONDAL AND ANR


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 17th May, 2022

Appearance:

Ms. Tutul Das Singh, Adv.

Ms. Pooja Sett, Adv.

Mr. Ranjit Singh, Adv.

The Court: Affidavit of assets filed on behalf of both the judgment-

debtors is taken on record. Copies of the same have been handed over to

Counsel appearing on behalf of the petitioner.

Let this matter appear on June 22, 2022.

(SHEKHAR B. SARAF, J.)

R.Bhar

 
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