Digha Shankarpur Development ... vs A. K. Enterprise
2022 Latest Caselaw 1624 Cal/2

OD-12
                              ORDER SHEET

                              AP/965/2013

                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

           DIGHA SHANKARPUR DEVELOPMENT AUTHORITY
                              -VS-
                        A. K. ENTERPRISE


  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO
  Date : May 17, 2022.
                                                                   Appearance:
                                                     Mr. Indu Bhusan Das, Adv.
                                                             ...for the petitioner

                                                           Mr. Subhojit Saha, Adv.
                                                            Mr. Ishaan Saha, Adv.
                                                              ...for the respondent

The Court: Heard the parties at length.

Hearing concluded.

Fixed for judgment.

(KRISHNA RAO, J.)

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