Bajrang Lal Agarwal (Huf) vs Vinayak Mica Export Company And 2 ...
2022 Latest Caselaw 1623 Cal/2

OD-48

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                    EC/49/2021

                          BAJRANG LAL AGARWAL (HUF)
                                      VS
                     VINAYAK MICA EXPORT COMPANY AND 2 ORS.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 17th May, 2022.

Appearance:

Mr. Soumabho Ghosh, Adv. Mr. Uttam Sharma, Adv.

...for the decree-holder

Mr. Tarique Quasimuddin, Adv. Ms. Sanchita Chaudhuri, Adv. ...for the judgement-debtors

The Court:- At the instance of the parties, let this matter appear on 8

June, 2022.

In the meantime, the judgment-debtors are directed to take necessary

instructions.

The Affidavit of Assets filed on behalf of the judgment-debtors be kept with

the records.

(RAVI KRISHAN KAPUR, J.)

TO