Kotak Mahindra Bank Ltd vs Chandra Kishor Saw & Anr
2022 Latest Caselaw 1582 Cal/2

Citation : 2022 Latest Caselaw 1582 Cal/2
Judgement Date : 13 May, 2022

Calcutta High Court

Kotak Mahindra Bank Ltd vs Chandra Kishor Saw & Anr on 13 May, 2022

OD-7
                                 ORDER SHEET

                                 EC/416/2013
                    IA NO: GA/1/2017(Old No:GA/2509/2017),
                        GA/2/2020(Old No:GA/703/2020)

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                         KOTAK MAHINDRA BANK LTD.
                                    VS
                         CHANDRA KISHOR SAW & ANR.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 13th May, 2022

The Court: Counsel on behalf of the judgment-debtor seeks indulgence

from this Court and prays that examination of the judgment-debtor may be

taken up on the returnable date.

Accordingly, the matter is adjourned and shall be taken up on June 24,

2022.

(SHEKHAR B. SARAF, J.)

R.Bhar

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