Emars Mining And Construction ... vs Manjunath Hebbar
2022 Latest Caselaw 1560 Cal/2

Citation : 2022 Latest Caselaw 1560 Cal/2
Judgement Date : 10 May, 2022

Calcutta High Court

Emars Mining And Construction ... vs Manjunath Hebbar on 10 May, 2022

OD-22

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                    EC/27/2021

               EMARS MINING AND CONSTRUCTION PRIVATE LIMITED
                                    VS
                            MANJUNATH HEBBAR


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 10th May, 2022.

The Court:- It is submitted on behalf of the decree-holder that pursuant to

the orders of Court, the judgment-debtor has filed their Affidavit of Assets.

Without prejudice to the rights and contentions of the parties, let this matter

appear for examination of the judgment-debtor on 23 June, 2022.

(RAVI KRISHAN KAPUR, J.)

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