Hariram Paswan @ Hari & Anr vs Unknown
2022 Latest Caselaw 965 Cal

38     02.03.2022
ss/jks
                                                  CRA 366 of 2021

(Through Video Conference)

In the matter of : Hariram Paswan @ Hari & Anr.

... ... appellants Ms. Afreen Begum Mr. Debashish Roy Mr. Avik Ghatak ... ... for the appellants Mr. Pravas Bhattacharya Mr. Pratik Bose ... ... for the State

Learned counsel for the appellants submits that the certified copy

of the judgment under challenge has now been received. She is

permitted to file the same by supplying a copy thereof to the learned

counsel for the State.

List on 27th April, 2022.

(Prakash Shrivastava, C.J.)

(Rajarshi Bharadwaj, J.)