Citation : 2022 Latest Caselaw 941 Cal
Judgement Date : 1 March, 2022
32.
01-03-2022
debajyoti
(Ct. no.06)
MAT 1011 of 2021
with
IA NO:CAN/2/2022
Sukumar Bera
Vs.
The State of West Bengal & Ors.
Mr. Abhratosh Majumdar, Sr. Adv.,
Mr. Srijib Chakraborty,
Mr. Aditya Mondal
... For the Appellant.
Mr. S. N. Mookherjee, learned Advocate General,
Mr. Anirban Ray, learned Government Pleader,
Mr. Srijan Nayak,
Ms. Rituparna Maitra
... For the State.
Mr. Pradip Kumar Roy,
Mr. Joydeep Roy
... For Respondent No.2.
Mr. Pratik Dhar, Mr. Ritwik Pattanayak ... For Respondent No.6.
Mr. Billwadal Bhattacharyya, Mr. Anish Kumar Mukherjee, Mr. Saket Sharma, Mr. Amrit Sinha, Mr. Surojit Saha ... For Respondent No.8.
Mr. Alok Kumar Banerjee, Mr. Arunabha Sarkar ... For the R.B.I.
Hearing is concluded. Judgment is reserved.
(Kausik Chanda, J.) (Arijit Banerjee, J.)
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