Narbheram Vishram & Anr vs Chief Commercial Manager
2022 Latest Caselaw 845 Cal/2

OD-7


                              WPO/101/2012

                   IN THE HIGH COURT AT CALCUTTA
                     Constitutional Writ Jurisdiction
                            ORIGINAL SIDE


                     NARBHERAM VISHRAM & ANR.
                              Versus
                    CHIEF COMMERCIAL MANAGER,
                   SOUTH EASTERN RAILWAY & ORS.


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
     Date : March 11, 2022.

     [Via video conference]

                                                               Appearance
                                                      Mr. Anuj Singh, Adv.
                                                   Mr. Aman Agarwal, Adv.
                                                           Ms. T. De, Adv.
                                                      ... for the petitioners

                                                         Mr. R.N. Bag, Adv.
                                                Mr. Deepak Kr. Singh, Adv.
                                           ... for the respondent nos. 1 to 6

Mr. Swarajit Dey, Adv.

... for the respondent no. 8

Mr. Rabindra Nath Bag, Adv.

...for respondent

The Court : The notes on behalf of the parties are on record.

List this matter on 16th March, 2022 under the heading 'For

Judgment'.

(MOUSHUMI BHATTACHARYA, J.)

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