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Dilip Kumar Chatterjee vs State Of West Bengal And Anr
2022 Latest Caselaw 757 Cal/2

Citation : 2022 Latest Caselaw 757 Cal/2
Judgement Date : 4 March, 2022

Calcutta High Court
Dilip Kumar Chatterjee vs State Of West Bengal And Anr on 4 March, 2022
OD-20
                                   IA NO. GA/3/2022
                                    In EC/467/2019
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                     ORIGINAL SIDE
                                 (Via Video Conference)


                             DILIP KUMAR CHATTERJEE
                                        Vs
                          STATE OF WEST BENGAL AND ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th March, 2022.

Appearance:-

Mr. Priyankar Saha, Adv. Mr. Amritam Mandal, Adv.

Mr. H. Tiwari, Adv.

Ms. A. Chakraborty, Adv.

Mr. Arindam Mandal, Adv.

The Court: An accommodation is prayed for on behalf of the judgment-

debtors.

Let this matter appear on 10 March 2022.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh

 
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