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Shilpi Engineering Pvt Ltd vs Balmer Lawrie And Co Ltd
2022 Latest Caselaw 726 Cal/2

Citation : 2022 Latest Caselaw 726 Cal/2
Judgement Date : 1 March, 2022

Calcutta High Court
Shilpi Engineering Pvt Ltd vs Balmer Lawrie And Co Ltd on 1 March, 2022
OD-4
                                EC/45/2019
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE




                          SHILPI ENGINEERING PVT LTD
                                      VS
                          BALMER LAWRIE AND CO LTD



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st March, 2022.

Appearance:

Mr. Joydip Mukherjee, Adv.

Mr. S. Ray, Adv.

The Court : At the instance of the judgment debtor, let this matter appear

on 7 March, 2022. It is submitted on behalf of the decree-holder that

notwithstanding an order dated 21 September, 2021, the judgment debtor has

not complied with the same and has neither file any Affidavit-of-Assets. Mr. shah

appearing on behalf of the judgment debtor undertakes to file such Affidavit-of-

Assets by 7 March, 2022.

(RAVI KRISHAN KAPUR, J.) SK.

 
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