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M/S. Universal Seaport Private ... vs The Chairman
2022 Latest Caselaw 1175 Cal/2

Citation : 2022 Latest Caselaw 1175 Cal/2
Judgement Date : 31 March, 2022

Calcutta High Court
M/S. Universal Seaport Private ... vs The Chairman on 31 March, 2022
OC-22
                                 ORDER SHEET

                                  EC/98/2022

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)

              M/S. UNIVERSAL SEAPORT PRIVATE LIMITED
                                VS
     THE CHAIRMAN, BOARD OF TRUSTEES FOR THE PORT OF KOLKATA


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 31st March, 2022

Appearance:

Mr. Ratnanko Banerji, Sr. Adv.

Mr. Abhishek Singh, Adv.

Mr. Shivam, Adv.

Ms. Vidushi Chokhani, Adv.

Mr. Abhrajit Mitra, Sr. Adv. Mr. Snehashis Sen, Adv.

The Court: Copy of the execution petition be served upon the Counsel

appearing on behalf of the judgment-debtor.

Let this matter appear along with IA No:GA/1/2020 in AP/288/2020 on

Tuesday (05.04.2022).

Leave is granted to correct the typographical error in the tabular

statement.

(SHEKHAR B. SARAF, J.)

R.Bhar

 
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