Dr. Achina Kundu vs The State Of West Bengal & Ors
2022 Latest Caselaw 1141 Cal

Citation : 2022 Latest Caselaw 1141 Cal
Judgement Date : 10 March, 2022

Calcutta High Court (Appellete Side)

Dr. Achina Kundu vs The State Of West Bengal & Ors on 10 March, 2022

10.03.2022
sayandeep
Sl. No. 35
Ct. No. 05
                              WPA 1597 of 2018

                          (Via Video Conference)

                              Dr. Achina Kundu
                                   -versus-
                          The State of West Bengal & Ors.


             Mr.   Saktinath Mukherjee
             Mr.   Saptangshu Basu
             Mr.   Indranil Nandi
             Mr.   Soumya Mazumder
             Mr.   Sayak Konar
                                           ..... for the petitioner

             Mr. Vivekananda Bose
                             ..... for the respondent Nos. 7 & 8

The respective brief points on behalf of the

petitioner and the private respondents are before

the Court.

Hearing is concluded.

The matter is reserved for judgment.

(Moushumi Bhattacharya, J.)

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