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Rohan Islam & Ors vs Unknown
2022 Latest Caselaw 1134 Cal

Citation : 2022 Latest Caselaw 1134 Cal
Judgement Date : 10 March, 2022

Calcutta High Court (Appellete Side)

Rohan Islam & Ors vs Unknown on 10 March, 2022

                                C.R.M. (NDPS) 127 of 2022
10.03.2022

Sl. 32 In Re: - An application for bail under Section 439 of the Code of Court No.29 Criminal Procedure.

sourav And

In the matter of: Rohan Islam & Ors.

....petitioners.

Mr. Sekhar Kumar Basu, Sr. Advocate Mr. Diptangshu Basu ...for the petitioners. Mr. Sanjay Bardhan Mr. Suman De ...for the State.

The case diary be kept with the record for the present.

Hearing concluded.

Judgment reserved.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)

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