Central Bureau Of Investigation vs Unknown
2022 Latest Caselaw 3576 Cal

 1     24.06.2022
(AD)
       Court No.29
                                             CRMSPL 5 of 2022

In Re: - An application under Section 378(3) of the Code of Criminal Procedure, 1973.

And

In the matter of: - Central Bureau of Investigation ...Appellant.

Mr. Samrat Goswami

... for the Appellant.

The appeal is put up at the instance of the department.

There is an error in the order dated June 21, 2022.

Leave is granted to the appellant to prefer the appeal from

the judgment of acquittal.

This order be substituted in respect of the order regarding

CRMSPL 5 of 2022 passed on June 21, 2022.

CRMSPL 5 of 2022 is disposed of.

Other portion of the order dated June 21, 2022 will remain

the same.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)