Fairdeal Supplies Limited vs Bijay Kumar Kandoi And Ors
2022 Latest Caselaw 1779 Cal/2

OD-2
                                 EC/211/2022
                       IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE



                           FAIRDEAL SUPPLIES LIMITED
                                      VS
                          BIJAY KUMAR KANDOI AND ORS


      BEFORE:
      The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 24th June, 2022.

Appearance:

Mr. Aniruddha Mitra, Adv. Mr. Kaushik Banerjee, Adv. Ms. Rashmita Sen, Adv.

Mr. Sayak Chakraborty, Adv.

...for decree holder.

Mr. Suman Kr. Dutt, Adv.

Mr. Sandipan Banerjee, Adv.

Mr. Rajarshi Dutta, Adv.

Mr. A.P. Agarwalla, Adv.

...for judgment debtor.

The Court : Heard at length. This matter is adjourned till 18th July, 2022.

In the meantime, the judgment-debtors will be at liberty to pursue their

pending application for recalling of the order in question and the decree-holder to

seek clarification from the Appeal Court.

(MD. NIZAMUDDIN, J.)

SK.