Rajesh Kanoongo vs Additional Commissioner Of
2022 Latest Caselaw 4911 Cal

29.07.2022.
   p.b.
 Sl. No.24.


                            W.P.A. 2788 of 2017
                                  With
                            WPA 2792 of 2017
                                 With
                            WPA 2794 of 2017


                     Rajesh Kanoongo
                              Vs.
                     Additional Commissioner of
                     Commercial Taxes, West Bengal & Ors.


              Mr.   Abhratosh Majumder, Sr. Adv.,
              Mr.   Avra Majumder,
              Mr.   K. Roy,
              Mr.   Binayak Gupta,
              Mr.   Sk. Md. Bilwal Hossain.
                                   ........for the petitioner.
              Mr.   A. Ray,
              Mr.   T. M. Siddiqui,
              Mr.   S. Mukherjee,
              Mr.   D. Ghosh,
              Mr.   N. Chatterjee.
                                   .........for the State.


                      Mr. Majumder, learned senior advocate appearing

              for the petitioner wants to rely on two judgments of

              Hon'ble Madras High Court in support of his contention

              that the issues involved in this writ petition is covered.

                      Mr. Mukherjee, learned advocate appearing for the

              State respondents shall consider those judgments.

List this matter on 4th August, 2022.

(Md. Nizamuddin, J.)