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Sipra Khan vs Hpcl & Ors
2022 Latest Caselaw 4848 Cal

Citation : 2022 Latest Caselaw 4848 Cal
Judgement Date : 28 July, 2022

Calcutta High Court (Appellete Side)
Sipra Khan vs Hpcl & Ors on 28 July, 2022
28.07.2022
Court No.12
 S/L. No.15
  Suvayan/
  Sourav
                               FMA 985 of 2019

                                  Sipra Khan
                                      Vs.
                                  HPCL & Ors.

              Mr. Debabrata Saha Roy
              Mr. Pingal Bhattacharyya
              Mr. Subhankar Das
                                                  ...for the appellant.

              Mr. Dilip Kumar Kundu
              Mr. A. Basu
                                      ...for the respondent nos. 1 to 4.

Mr. Sudipto Moitra Mr. Subhasish Pachhal ...for the added respondent.

Heard Mr. Debabrata Saha Roy, learned Counsel

appearing for the appellant, Mr. Dilip Kumar Kundu,

learned Counsel appearing for the respondent nos. 1

to 4 and Mr. Sudipto Moitra, learned Counsel

appearing for the impleaded respondent.

Hearing concluded.

Judgment reserved.

(Chitta Ranjan Dash, J.)

(Aniruddha Roy, J.)

 
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