Citation : 2022 Latest Caselaw 4066 Cal
Judgement Date : 7 July, 2022
07.07.2022.
p.b.
Sl. No.26.
W.P.A. 16402 of 2019
M/s. JV Gokal & Co. Pvt. Ltd. & Anr.
Vs.
Union of India & Ors.
Mr. Saurabh Bagaria,
Mr. A. K. Dey.
........for the petitioners.
Mr. K. K. Maiti.
.........for the CGST authority.
Mr. Vipul Kundalia,
Mr. Tapan Bhanja.
.........for the UOI.
Affidavits filed by the parties be kept with the record.
Mr. Bagaria, learned advocate for the petitioner
submits on the issue involved in the writ petition that it is
covered by a decision of Hon'ble Madras High Court, let a
copy of the said judgment be furnished to the respondent
who will consider the same.
List this matter for further hearing on 14th July,
2022.
(Md. Nizamuddin, J.)
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