Dr. Sanjoy Guha Roy & Anr vs State Of West Bengal & Ors
2022 Latest Caselaw 3996 Cal

Citation : 2022 Latest Caselaw 3996 Cal
Judgement Date : 5 July, 2022

Calcutta High Court (Appellete Side)

Dr. Sanjoy Guha Roy & Anr vs State Of West Bengal & Ors on 5 July, 2022

1   05-07-2022

      AKG
                                    WPA 13858 of 2017
     Ct. 21

                              Dr. Sanjoy Guha Roy & Anr.
                                          Vs.
                              State of West Bengal & Ors.


                      Mr. Ranajit Chatterjee,
                      Mr. Aniruddha Mitra
                                                    ...For the Petitioners
                      Mr. Amal Kr. Sen,
                      Mr. Lal Mohan Basu
                                                    ...For the State

                      Ms. Lina Majumdar,
                      Mr. Arijit Dey
                                     ...For the Respondent Nos. 3 & 4.

Written notes of argument filed by the petitioners be

kept with the records.

Hearing is concluded and judgment is reserved.

(Kausik Chanda, J.)

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