M/S. Narsi And Associates vs Deputy Commissioner
2022 Latest Caselaw 3939 Cal

                                         1




06   04.07.2022                       RVW 77 of 2022
SB   Ct. No. 16
AN
                                M/s. Narsi and Associates
                                            vs.
                    Deputy Commissioner, Central Audit Unit - II, Salt Lake
                                          & ors.

                                               in

                                      WPTT 5 of 2020

                                Narsiram Dularam Kularia
                                            vs.
                    Deputy Commissioner, Central Audit Unit - II, Salt Lake
                                          & ors.


                  Mr. Vinay Shraff
                  Mr. Kaushal Agarwal
                  Ms. Priya Sarah Paul
                                                     ... for the applicant

                  Mr. A. Roy, learned Government Pleader
                  Md. T. M. Siddiqui
                  Mr. D. Ghosh
                                                     ... for the State
                                                       respondent

Since this is a review application to review the

judgment rendered by consisting of one of us, T. S.

Sivagnanam, J. alongwith Hiranmay Bhattacharya, J., list

the matter before the concerned Division Bench on

27.07.2022.

(T. S. Sivagnanam, J.)

(Bivas Pattanayak, J.)