Principal Commissioner Of Income ... vs M/S. Trimex Fiscal Services Pvt. ...
2022 Latest Caselaw 2081 Cal/2

OD-14
                         IN THE HIGH COURT AT CALCUTTA
                        SPECIAL JURISDICTION (INCOME TAX)
                                    ORIGINAL SIDE


                                 ITAT/56/2021
                               IA NO. GA/2/2021
               PRINCIPAL COMMISSIONER OF INCOME TAX 5, KOLKATA
                                       Vs
                     M/S. TRIMEX FISCAL SERVICES PVT. LTD.


BEFORE :
THE HON'BLE JUSTICE T.S. SIVAGNANAM
             And
THE HON'BLE JUSTICE BIVAS PATTANAYAK
Date : 28th July, 2022.
                                                                   Appearance:
                                                      Mr. Om Narayan Rai, Adv.
                                                            ... for the appellant.

                                                        Mr. Avra Mazumder, Adv.
                                                    Sk. Md. Bilwal Hossain, Adv.
                                                        Mr. Binayak Gupta, Adv.
                                                             ..for the respondent.

The Court :- We have heard Mr. Om Narayan Rai, learned standing

counsel appearing for the appellant/revenue and Mr. Avra Mazumder, learned

advocate assisted by Sk. Md. Bilwal Hossain and Mr. Binayak Gupta, learned

advocates for the respondent.

Hearing concluded. Judgment reserved.

(T.S. SIVAGNANAM, J.)

(BIVAS PATTANAYAK, J.)

s.pal/pkd