Shivani Properties Pvt Ltd vs Rama Shankar Pandey And Ors
2022 Latest Caselaw 2063 Cal/2

OD - 5

                           ORDER SHEET
                           IA GA 1 of 2022
                             EC/96/2022
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                     SHIVANI PROPERTIES PVT LTD.
                                 VS
                   RAMA SHANKAR PANDEY AND ORS.


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 25th July, 2022.

Appearance:

Mr. Sarosij Dasgupta, Adv. Mrs. Arunima Lala, Adv.

Mr. Suman Majumdar, Adv.

...For the decree-holder Mr. Sayan Mukherjee, Adv. ...For the judgment-debtor

The Court : On the prayer of the learned advocate appearing for the

judgment-debtor, this matter is adjourned till 29th July, 2022 as a last

chance.

Subsisting interim order in the matter shall continue till 1st August,

2022 or until further order whichever is earlier.

(MD. NIZAMUDDIN, J.) TR/