Complex) vs M/S. M.K. Saha And Co
2022 Latest Caselaw 2018 Cal/2

OD-16
                                     APO/59/2022

                          IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                  ORIGINAL SIDE


                                        THE PRINCIPAL COMMISSIONER OF
                                        CUSTOMS (AIRPORT AND AIR CARGO
                                        COMPLEX)

                                                   -Versus-

                                        M/S. M.K. SAHA AND CO.
                                                                         Appearance:
                                                               Mr. K. K. Maiti, Adv.
                                                              Mr. Tapan Bhanja, Adv.
                                                               ...for the appellant.

                                                      Mr. Arijit Chakraborty, Adv.
                                                      Mr. Nilotpal Chowdhury, Adv.
                                                             Mr. Prabir Bera, Adv.
                                                            ...for the respondent.

BEFORE:

The Hon'ble JUSTICE T.S. SIVAGNANAM

-And-

The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : 20th July, 2022.

The Court : Learned Advocate appearing for the respondent

seeks leave to file a compilation of judgment and prays for time.

Let such compilation be filed within two weeks from date

after serving advance copy on the learned standing counsel for the

appellant.

List the matter on 16th August, 2022.

(T.S. SIVAGNANAM, J.)

(BIVAS PATTANAYAK, J.) As/S.Das AR(CR)