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And Acc vs M/S. M.K. Saha And Co
2022 Latest Caselaw 2013 Cal/2

Citation : 2022 Latest Caselaw 2013 Cal/2
Judgement Date : 20 July, 2022

Calcutta High Court
And Acc vs M/S. M.K. Saha And Co on 20 July, 2022
OD-17
                                     CUSTA/3/2022

                          IN THE HIGH COURT AT CALCUTTA
                         Special Jurisdiction (Customs)
                                  ORIGINAL SIDE


                                         COMMISSIONER OF CUSTOMS, AIRPORT
                                         AND ACC
                                                 -Versus-

                                         M/S. M.K. SAHA AND CO.

                                                                     Appearance:
                                                           Mr. K. K. Maiti, Adv.
                                                          Mr. Tapan Bhanja, Adv.
                                                           ...for the appellant.

                                                    Mr. Arijit Chakraborty, Adv.
                                                    Mr. Nilotpal Chowdhury, Adv.
                                                           Mr. Prabir Bera, Adv.
                                                          ...for the respondent.

BEFORE:

The Hon'ble JUSTICE T.S. SIVAGNANAM

-And-

The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : 20th July, 2022.

The Court : Learned Advocate appearing for the respondent

seeks leave to file a compilation of judgment and prays for time.

Let such compilation be filed within two weeks from date

after serving advance copy on the learned standing counsel for the

appellant.

List the matter on 16th August, 2022.

(T.S. SIVAGNANAM, J.)

(BIVAS PATTANAYAK, J.) As/S.Das AR(CR)

 
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