Srei Equipment Finance Limited vs Sudesh Management Services Pvt ...
2022 Latest Caselaw 1864 Cal/2

OD-22
                                   ORDER SHEET

                                   EC/369/2021
                                 IA NO: GA/1/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                     SREI EQUIPMENT FINANCE LIMITED
                                  VS
              SUDESH MANAGEMENT SERVICES PVT LTD. AND ORS


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 8th July, 2022

Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Rajib Mullick, Adv.

Mr. Sariful Haque, Adv.

Ms. Sonia Mukherjee, Adv.

The Court: By earlier orders, directions for affidavit of assets have been

given. Affidavit of assets has not been filed by the judgment-debtors. However,

they are not present in Court today.

Accordingly, the judgment-debtor no.2 is directed to be present on the

returnable date.

The matter is fixed on August 26, 2022 for examination of the judgment-

debtor no.2.

Petitioner is directed to communicate this order to the judgment-debtors

immediately.

(SHEKHAR B. SARAF, J.)

R.Bhar