Abp Private Limited vs Signet Media Service Private ...
2022 Latest Caselaw 93 Cal/2

OD-4
                                    EC/18/2021
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Via Video Conference)


                           ABP PRIVATE LIMITED
                                   VS
                   SIGNET MEDIA SERVICE PRIVATE LIMITED


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th January, 2022.

Appearance:-

Mr. Soumabho Ghosh, Adv.

The Court : It is submitted on behalf of the petitioner that despite

peremptory directions, the judgment-debtors have failed to file any Affidavit of

Assets.

As a last chance and keeping in view the current pandemic situation, the

time to file the Affidavit of Assets is extended by a period of four weeks from

date.

The petitioner is directed forthwith to intimate the judgment-debtors as

well as the Advocate appearing on their behalf and file an Affidavit of Service on

the returnable date.

Let this matter appear on 7th February, 2022.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh