Shree Shree Iswar ... vs Amstar Investments (P) Ltd
2022 Latest Caselaw 48 Cal/2

OD-3
                                   EC/599/2018
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                SHREE SHREE ISWAR SATYANARAYANJEE & ORS.
                                   VS
                       AMSTAR INVESTMENTS (P) LTD.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 10th January, 2022.

Appearance:

Mr. Arindam Banerjee, Adv.

Mr. Animesh Paul, Adv.

Ms. Sormi Datta, Adv.

Mr. Joy Saha, Sr. Adv.

Ms. Urmila Chakraborty, Adv.

The Court : This is an application for execution of a decree dated 21 April,

2015. Diverse orders have been passed from time to time. Mr. Joy Saha, Senior

Advocate appearing on behalf of the judgment debtor, prays for time to take steps

for disposal of an appeal against the decree sought to be executed.

It is submitted by Mr. Saha that his client do not intend to create any third

party interest or deal with the subject premises.

In view of the submissions of Mr. Saha, let this matter on 8 February,

2022.

(RAVI KRISHAN KAPUR, J.) SK.