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Re: M/S. Usha Martin Limited -And vs Metropolitan Equipment And ...
2022 Latest Caselaw 39 Cal/2

Citation : 2022 Latest Caselaw 39 Cal/2
Judgement Date : 7 January, 2022

Calcutta High Court
Re: M/S. Usha Martin Limited -And vs Metropolitan Equipment And ... on 7 January, 2022
OD-18
                                 CP/779/2015
                              IA NO: CA/1/2019
                      IN THE HIGH COURT AT CALCUTTA
                             Original Jurisdiction
                                ORIGINAL SIDE
                            (Via Video Conference)


                 RE: M/S. USHA MARTIN LIMITED -AND-
                               Versus
           METROPOLITAN EQUIPMENT AND CONSULTANT PVT. LTD.

      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th January, 2022.

The Court : It is submitted on behalf of the parties that this is an

application for winding up of the company and the same be transferred to the

National Company Law Tribunal, Kolkata.

In view of the judgment reported in 2021 (2) SCC Online SC 641 (Action

Ispat and Power Limited vs. Shyam Metalics and Energy Limited), let this

company petition being CP/779/2015 in CA/1/2019 be transferred to the

National Company Law Tribunal, Kolkata.

The Department will treat CP No.779 of 2015 as disposed of in so far as

the records of this Court are concerned.

(RAVI KRISHAN KAPUR, J.)

SK.

 
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