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Sanjeev Mehera vs Standard Chartered Bank And Ors
2022 Latest Caselaw 27 Cal/2

Citation : 2022 Latest Caselaw 27 Cal/2
Judgement Date : 6 January, 2022

Calcutta High Court
Sanjeev Mehera vs Standard Chartered Bank And Ors on 6 January, 2022
OD-1

                                    ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                [Via Video Conference]

                                   EC/334/2019
                                 IA NO: GA/2/2020


                             SANJEEV MEHERA
                                  Versus
                     STANDARD CHARTERED BANK AND ORS.


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th January, 2022

Appearance:

Mr. J. Ganguly, Adv.

Mr. Chunky Agarwal, Adv.

The Court: An accommodation is prayed for on behalf of the judgment-

debtors. The decree-holder is represented.

Let this matter on 28th January, 2022.

(RAVI KRISHAN KAPUR, J.)

TO

 
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