Central Business Services ... vs Iifl Securities Limited
2022 Latest Caselaw 26 Cal/2

ODC-14
                                    ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                [Via Video Conference]

                                     EC/336/2021

             CENTRAL BUSINESS SERVICES PRIVATE LIMITED AND ANR.
                                   Versus
                          IIFL SECURITIES LIMITED


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th January, 2022

Appearance:

Mr.Abhrajit Mitra, Sr. Adv.

..for the decree-holders

The Court: Mr. Mitra, Senior Advocate appears on behalf of the decree-

holders and prays for liberty to file a supplementary affidavit. Liberty is

granted to the decree-holders to file the supplementary affidavit.

The judgment-debtor has been duly served a copy of the supplementary

affidavit.

Let this matter appear on 2nd February, 2022.

Liberty is granted to the judgment-debtor to file an objection to the

supplementary affidavit, if necessary.

(RAVI KRISHAN KAPUR, J.)

TO